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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Kerala - Subsection

Section 3(5) in The Kerala Paper Lotteries (Regulation) Rules, 2005

(5)The series, the number of tickets to printed in each series and the total number of tickets to be printed etc., shall be decided by [the Direct] [Substituted 'Government' by Notification S.R.O. No. 225/2008, dated 20.2.2008 (w.e.f. 20.4.2005)].