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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(2) in The Orissa Housing Board Employees' Provident Fund Trust Rules, 1997

(2)All moneys shall be invested in such securities, certificates, as the case may be, floated by the Central Government/State Government/Unit Trust of India/Mutual Fund and in such Financial Institutions as may be decided by the Board of Trustees.