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[Cites 0, Cited by 0] [Section 125(2)] [Section 125] [Entire Act]

NCT Delhi - Subsection

Section 125(2)(b) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

(b)he has, at the time of his appointment earned three-fourths of the remission which it was possible for him to obtain;