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[Cites 0, Cited by 0] [Section 120(1)] [Section 120] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 120(1)(a) in Arunachal Pradesh Panchayat Raj Act, 1997

(a)his or her name appears as an elector in the electoral roll of concerned constituency of a Gram Panchayat, Anchal Samiti and Zilla Parishad