Supreme Court - Daily Orders
M/S Jolly Polymers vs Commissioner Of Income Tax on 28 January, 2015
Author: Chief Justice
Bench: Chief Justice, Anil R. Dave, Jagdish Singh Khehar
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (C.)NO.2863 OF 2014
IN
SPECIAL LEAVE PETITION (C) NO.17002 OF 2012
M/S.JOLLY POLYMERS PETITIONER(S)
VERSUS
COMMISSIONER OF INCOME TAX RESPONDENT(S)
WITH
REVIEW PETITION (C.)NO.2865 OF 2014
IN
SPECIAL LEAVE PETITION (C) NO.17216 OF 2012
M/S.JOLLY POLYMERS PETITIONER(S)
VERSUS
COMMISSIONER OF INCOME TAX RESPONDENT(S)
O R D E R
There is a delay of 838 days in filing the review petitions which has not been satisfactorily explained. Even otherwise, we have gone through the Review Petitions and the connected papers. We see no reason to interfere with the order impugned. The Review Petitions are, therefore, dismissed both on the ground of delay as well as on merits.
.....................CJI.
(H.L. DATTU) .....................J. Signature Not Verified Digitally signed by (ANIL R. DAVE) Ramana Venkata Ganti Date: 2015.01.29 16:46:47 IST Reason: .....................J. (JAGDISH SINGH KHEHAR) NEW DELHI;
JANUARY 28,2015
CHAMBER MATTER SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 2863/2014 In SLP(C) No. 17002/2012 M/S JOLLY POLYMERS Petitioner(s) VERSUS COMMISSIONER OF INCOME TAX Respondent(s) (with appln. (s) for c/delay in filing review petition and office report) WITH R.P.(C) No. 2865/2014 In SLP(C) No. 17216/2012 (With appln.(s) for c/delay in filing review petition and Office Report) Date : 28/01/2015 These petitions were circulated today. CORAM :
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE ANIL R. DAVE HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR By Circulation UPON perusing papers the Court made the following O R D E R The Review Petitions are dismissed on the ground of delay as well as on merits, in terms of the signed order.
(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar (Signed order is placed on the file)