Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 234(1)] [Section 234] [Entire Act] State of Goa - Subsection Section 234(1)(b) in The City of Panaji Corporation Act, 2002 (b)where any article of food or drink is unavoidably mixed with some extraneous matter in the process or collection or preparation.