Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 1 in Jammu and Kashmir Compensatory Afforestation Fund Rules, 2018 1. Short title, extent and commencement. (1)These rules may be called the Jammu and Kashmir Compensatory Afforestation Fund Rules, 2018.(2)They shall come into force from 14-08-2018.
