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State of Rajasthan - Section

Section 368 in The General Rules (Civil), 1986

368. Supply of copies of General and Circular letters.

- The District Judge shall arrange that copies of general letters and circular letters are supplied to all courts in the judgeship.When any general letter or circular letter relates to the duties of an Amin, or specially affects the works of any official, an additional copy shall be furnished to such Amin or official who shall paste it into a file book and shall prefix to the file book and index containing the particulars mentioned in Rule 367.