Delhi High Court - Orders
National Highways Authority Of India vs M/S Abhijeet Angul Sambalpur Toll Road ... on 9 August, 2021
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~22 (original)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 224/2021 & I.A.9860/2021, I.A.9861/2021,
I.A.9862/2021, I.A.9863/2021, I.A.9864/2021
NATIONAL HIGHWAYS AUTHORITY OF INDIA
..... Petitioner
Through: Ms. Aishwarya Bhati,
Addl.Solicitor General with Ms. Neetica
Sharma and Ms.Shreya Sethi, Advs.
versus
M/S ABHIJEET ANGUL SAMBALPUR TOLL ROAD LIMITED
..... Respondent
Through: None
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 09.08.2021 (Video-Conferencing)
1. Certain orders and other documents, to which the petition makes reference, are not forthcoming on the record.
2. Ms. Bhati, learned ASG is permitted to place a copy of the relevant orders/documents, duly indexed, by way of e-mail to the Court Master during the course of the day.
3. In order to enable the Court to peruse the documents, re-notify on Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI OMP (COMM) 224/2021 Page 1 of 2 Signing Date:11.08.2021 18:09:56 10th August, 2021.
C. HARI SHANKAR, J AUGUST 9, 2021/kr Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI OMP (COMM) 224/2021 Page 2 of 2 Signing Date:11.08.2021 18:09:56