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State of Rajasthan - Section

Section 35 in RSWC Employees Pension Regulations, 1990

35. Commencement of Preparation of Pension Papers.

- The Dy. Director (Adm.) shall undertake the work of preparing pension papers in the prescribed form one year before the date on which a Corporation employee is due to retire on superannuation or on the date on which he proceeds on leave preparatory to retirement whichever is earlier.