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Delhi High Court - Orders

Central Goods And Service Tax Delhi East vs Sh. Naval Kumar & Ors on 9 April, 2021

Author: Rajnish Bhatnagar

Bench: Rajnish Bhatnagar

                                                                          (VIA VIDEO CONFERENCING)

                            $~14
                            *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                            +     CRL.M.C. 231/2021

                                  CENTRAL GOODS AND SERVICE TAX DELHI EAST
                                                                              ..... Petitioner
                                              Through: Mr. Harpreet Singh, Advocate.

                                                      versus

                                  SH. NAVAL KUMAR & ORS.               ..... Respondents
                                               Through: Mr. Harsh Sethi, Ms. Sarvapriya
                                                         Makkar and Mr. Anant Nigam,
                                                         Advocates.

                                  CORAM:
                                  HON'BLE MR. JUSTICE RAJNISH BHATNAGAR

                                               ORDER

% 09.04.2021 Learned counsel for the petitioner submits that he will file statements of the respondents wherein they have made certain admissions. Let the same be filed during the course of the day in a sealed cover.

List on 12th April, 2021.

RAJNISH BHATNAGAR, J APRIL 9, 2021 AK Signature Not Verified Digitally Signed By:KAMAL KANT MENDIRATTA Signing Date:13.04.2021 17:43