Delhi High Court - Orders
Central Goods And Service Tax Delhi East vs Sh. Naval Kumar & Ors on 9 April, 2021
Author: Rajnish Bhatnagar
Bench: Rajnish Bhatnagar
(VIA VIDEO CONFERENCING)
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 231/2021
CENTRAL GOODS AND SERVICE TAX DELHI EAST
..... Petitioner
Through: Mr. Harpreet Singh, Advocate.
versus
SH. NAVAL KUMAR & ORS. ..... Respondents
Through: Mr. Harsh Sethi, Ms. Sarvapriya
Makkar and Mr. Anant Nigam,
Advocates.
CORAM:
HON'BLE MR. JUSTICE RAJNISH BHATNAGAR
ORDER
% 09.04.2021 Learned counsel for the petitioner submits that he will file statements of the respondents wherein they have made certain admissions. Let the same be filed during the course of the day in a sealed cover.
List on 12th April, 2021.
RAJNISH BHATNAGAR, J APRIL 9, 2021 AK Signature Not Verified Digitally Signed By:KAMAL KANT MENDIRATTA Signing Date:13.04.2021 17:43