Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Nagaland - Subsection

Section 21(2) in The Nagaland University Act, 1989

(2)The constitution of the Executive Council, the term of office of its members and its powers and functions shall be prescribed by the Statutes.