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[Cites 0, Cited by 0] [Section 28(3)] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(3)(iii) in Rajasthan Co-operative Societies Act, 2001

(iii)is a person, who represents a society whose committee is superseded or has ceased to be a member on the committee of his own society.