Calcutta High Court
Kolkata Municipal Corporation & Anr vs Bimal Kumar Shah & Ors on 8 August, 2018
Author: Biswanath Somadder
Bench: Biswanath Somadder, Arindam Mukherjee
ORDER SHEET
APO No. 523 of 2017 with
WP No. 930 of 2016
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
KOLKATA MUNICIPAL CORPORATION & ANR.
Versus
BIMAL KUMAR SHAH & ORS.
BEFORE:
The Hon'ble JUSTICE BISWANATH SOMADDER
The Hon'ble JUSTICE ARINDAM MUKHERJEE
Date : 8th August, 2018.
Mr. Aloke Kumar Ghosh,
Mr. Gopal Chandra Das,
Mr. Debangshu Mondal, Advs.
...for the appellants
Mr. Utpal Bose, Sr. Adv.
Mr. P. Kar, Adv.
Mr. Sagnik Majumder, Adv.
Mr. R. Karnani, Adv.
...for respondent no. 1
Mr. Malay Krishna De, Ms. Kakali Samajpati, Advs.
...for the State respondents The Court : Let the affidavit of service filed in Court today be taken on record.
This matter appears as 'To Be Mentioned' at the instance of the appellants. On the prayer made on behalf of the appellants, time to file paper books stands extended and may be filed within the course of this week.
(BISWANATH SOMADDER, J.) (ARINDAM MUKHERJEE, J.) TR/