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Calcutta High Court

Kolkata Municipal Corporation & Anr vs Bimal Kumar Shah & Ors on 8 August, 2018

Author: Biswanath Somadder

Bench: Biswanath Somadder, Arindam Mukherjee

ORDER SHEET
                           APO No. 523 of 2017 with
                           WP No. 930 of 2016
                   IN THE HIGH COURT AT CALCUTTA
                       Civil Appellate Jurisdiction
                             ORIGINAL SIDE

                      KOLKATA MUNICIPAL CORPORATION & ANR.
                                   Versus
                          BIMAL KUMAR SHAH & ORS.

  BEFORE:
  The Hon'ble JUSTICE BISWANATH SOMADDER
  The Hon'ble JUSTICE ARINDAM MUKHERJEE
  Date : 8th August, 2018.
                                 Mr. Aloke Kumar Ghosh,
                                 Mr. Gopal Chandra Das,
                                 Mr. Debangshu Mondal, Advs.
                                      ...for the appellants
                                 Mr. Utpal Bose, Sr. Adv.
                                 Mr. P. Kar, Adv.
                                 Mr. Sagnik Majumder, Adv.
                                 Mr. R. Karnani, Adv.
                                      ...for respondent no. 1

Mr. Malay Krishna De, Ms. Kakali Samajpati, Advs.

...for the State respondents The Court : Let the affidavit of service filed in Court today be taken on record.

This matter appears as 'To Be Mentioned' at the instance of the appellants. On the prayer made on behalf of the appellants, time to file paper books stands extended and may be filed within the course of this week.

(BISWANATH SOMADDER, J.) (ARINDAM MUKHERJEE, J.) TR/