Supreme Court - Daily Orders
Rejanish K.V vs K. Deepa on 23 September, 2025
Author: Aravind Kumar
Bench: Aravind Kumar
ITEM NO.501 COURT NO.1 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(S). 3947/2020
REJANISH K.V APPELLANT(S)
VERSUS
K. DEEPA & ORS. RESPONDENT(S)
(IA No. 94827/2021 - INTERVENTION APPLICATION
IA No. 82306/2024 - INTERVENTION APPLICATION
IA No. 154702/2022 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 76147/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 126111/2020 - PERMISSION TO FILE LENGTHY LIST OF DATES
IA No. 126110/2020 - PERMISSION TO PLACE ADDITIONAL FACTS AND
GROUNDS, IA No. 101031/2021 - REJOINDER
IA No. 126108/2020 - STAY APPLICATION)
WITH
W.P.(C) No. 759/2017 (X)
(IA No. 55346/2020 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 80893/2017 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 96400/2020 - EARLY HEARING APPLICATION
IA No. 62897/2019 - INTERVENTION/IMPLEADMENT
IA No. 16575/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 46155/2020 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 270468/2024 - PERMISSION TO PLACE ADDITIONAL FACTS AND
GROUNDS
W.P.(C) No. 1278/2019 (X)
(IA No. 133305/2021 - APPLICATION FOR PERMISSION
IA No. 159301/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 159302/2019 - EX-PARTE STAY
IA No. 17607/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
R.P.(C) No. 381/2021 in W.P.(C) No. 396/2018 (X)
FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
83516/2021
FOR INTERVENTION APPLICATION ON IA 142106/2025
IA No. 142106/2025 - INTERVENTION APPLICATION
Signature Not Verified
IA No. 83516/2021 - PERMISSION TO FILE ADDITIONAL
Digitally signed by
NARENDRA PRASAD
Date: 2025.09.23
DOCUMENTS/FACTS/ANNEXURES
17:03:19 IST
Reason:
R.P.(C) No. 385/2021 in C.A. No. 1700/2020 (III-A)
1
FOR impleading party ON IA 95281/2021
FOR INTERVENTION/IMPLEADMENT ON IA 95281/2021
FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA
131005/2024
IA No. 131005/2024 - APPLICATION FOR LISTING REVIEW PETITION IN
OPEN COURT
IA No. 95281/2021 - INTERVENTION/IMPLEADMENT
R.P.(C) No. 1027/2021 in W.P.(C) No. 405/2016 (X)
(IA No. 101702/2020 - APPLICATION FOR EXEMPTION FROM FILING
ORIGINAL VAKALATNAMA/OTHER DOCUMENT
IA No. 101700/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
R.P.(C) No. 379/2021 in W.P.(C) No. 578/2018 (X) FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA 107067/2020 FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 107069/2020 FOR APPLICATION FOR PERMISSION ON IA 33107/2021 FOR INTERVENTION APPLICATION ON IA 140966/2021 IA No. 107067/2020 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT IA No. 33107/2021 - APPLICATION FOR PERMISSION IA No. 107069/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 140966/2021 - INTERVENTION APPLICATION MA 179/2021 in W.P.(C) No. 405/2016 (X) FOR CLARIFICATION/DIRECTION ON IA 126701/2020 IA No. 126701/2020 - CLARIFICATION/DIRECTION R.P.(C) No. 669/2021 in W.P.(C) No. 999/2019 (X) R.P.(C) No. 380/2021 in W.P.(C) No. 222/2017 (X) (IA No. 41296/2021 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT, IA No. 41297/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES MA 1050/2021 in C.A. No. 1698/2020 (XIV-A) FOR ADMISSION and IA No.60184/2021-EXEMPTION FROM FILING O.T. and IA No.60182/2021-INTERVENTION/IMPLEADMENT and IA No.60185/2021- MODIFICATION OF COURT ORDER and IA No.60181/2021-APPLICATION FOR PERMISSION IA No. 60181/2021 - APPLICATION FOR PERMISSION IA No. 60184/2021 - EXEMPTION FROM FILING O.T. IA No. 60182/2021 - INTERVENTION/IMPLEADMENT IA No. 60185/2021 - MODIFICATION OF COURT ORDER R.P.(C) No. 781/2021 in W.P.(C) No. 316/2017 (X) FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 70906/2021 2 FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA 70908/2021 FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 107880/2021 FOR CLARIFICATION/DIRECTION ON IA 94142/2024 IA No. 70908/2021 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT IA No. 94142/2024 - CLARIFICATION/DIRECTION IA No. 70906/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES IA No. 107880/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES R.P.(C) No. 774/2021 in W.P.(C) No. 744/2019 (X) IA No. 72819/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES R.P.(C) No. 780/2021 in W.P.(C) No. 602/2016 (X) IA No. 75168/2021 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT R.P.(C) No. 853/2021 in W.P.(C) No. 1080/2019 (X) FOR ADMISSION R.P.(C) No. 621/2021 in C.A. No. 1698/2020 (XIV-A) FOR INTERVENTION APPLICATION ON IA 95875/2021 FOR INTERVENTION APPLICATION ON IA 34804/2022 FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 34807/2022 FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 227380/2024 FOR INTERVENTION APPLICATION ON IA 36260/2025 IA No. 227380/2024 - APPROPRIATE ORDERS/DIRECTIONS IA No. 34807/2022 - APPROPRIATE ORDERS/DIRECTIONS IA No. 36260/2025 - INTERVENTION APPLICATION IA No. 34804/2022 - INTERVENTION APPLICATION IA No. 95875/2021 - INTERVENTION APPLICATION R.P.(C) No. 868/2021 in W.P.(C) No. 414/2016 (X) (IA No. 92054/2021 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT R.P.(C) No. 867/2021 in W.P.(C) No. 405/2016 (X) FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 86075/2021 FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA 97477/2021 FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 97478/2021 FOR INTERVENTION APPLICATION ON IA 10317/2022 IA No. 97477/2021 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT IA No. 97478/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 10317/2022 - INTERVENTION APPLICATION IA No. 86075/2021 - PERMISSION TO FILE ADDITIONAL 3 DOCUMENTS/FACTS/ANNEXURES R.P.(C) No. 782/2021 in W.P.(C) No. 639/2018 (X) IA No. 85245/2021 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT W.P.(C) No. 857/2021 (X) FOR STAY APPLICATION ON IA 93212/2021 FOR EXEMPTION FROM FILING O.T. ON IA 93213/2021 IA No. 93213/2021 - EXEMPTION FROM FILING O.T. IA No. 93212/2021 - STAY APPLICATION R.P.(C) No. 989/2021 in T.P.(C) No. 272/2018 (XI) FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 106912/2021 IA No. 106912/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT R.P.(C) No. 996/2021 in C.A. No. 1703/2020 (III-A) IA No. 106028/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT W.P.(C) No. 864/2021 (X) FOR APPROPRIATE ORDERS/DIRECTIONS ON IA 93710/2021 IA No. 93710/2021 - APPROPRIATE ORDERS/DIRECTIONS R.P.(C) No. 835/2021 in C.A. No. 1704/2020 (III-A) IA No.94945/2021-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 94945/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT R.P.(C) No. 836/2021 in C.A. No. 1706/2020 (III-A) IA FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 95050/2021 FOR PERSONAL HEARING BEFORE THE COURT ON IA 95052/2021 IA No. 95050/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT Diary No(s). 18470/2021 (X) IA No. 96352/2021 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT IA No. 96355/2021 - CONDONATION OF DELAY IN FILING REVIEW PETITION IA No. 96350/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT R.P.(C) No. 1354/2021 in C.A. No. 1698/2020 (XIV-A) FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 43878/2022 IA No. 43878/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES R.P.(C) No. 1042/2022 in W.P.(C) No. 999/2019 (X) FOR APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT ON IA 4 74132/2022 FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 74134/2022 IA No. 74132/2022 - APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT IA No. 74134/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES C.A. No. 11390/2025 (III) FOR ADMISSION and I.R. IA No. 46607/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES W.P.(C) No. 827/2025 (X) FOR ADMISSION IA No. 209996/2025 - GRANT OF INTERIM RELIEF IA No. 209997/2025 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES Date : 23-09-2025 These matters were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE M.M. SUNDRESH HON'BLE MR. JUSTICE ARAVIND KUMAR HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA HON'BLE MR. JUSTICE K. VINOD CHANDRAN For Appellant(s) :
Mr. Jayant Bhushan, Sr. Adv. Mr. Ajay Kumar Singh, AOR Mr. Yatharth Singh, Adv. Mr. Amartya Bhushan, Adv. Mr. Yogit Mehra, Adv. Mr. Vipin Kumar Misra, Adv. Mr. Divesh Kumar, Adv. Ms. Shrishti Gautam, Adv. Mr. Atulesh Kumar, Adv. Mr. Jainendra, Adv.
Mr. Arvind P. Datar, Sr. Adv. Mr. Rahul Unnikrishnan, Adv. Mr. Rohan J. Alva, Adv. Ms. Tanvi Dubey, AOR Ms. Charu Mathur, Adv. Mr. Anant Sanghi, Adv. Ms. Gayatri T., Adv. Mr. Vansh Chauhan, Adv.
Ms. Vibha Datta Makhija, Sr. Adv. Mr. Paramjit Singh Patwalia, Sr. Adv. Mr. Santosh Kumar, AOR Ms. Richa Singh, Adv.5
Mr. Praveen Gaur, Adv. Mr. Sanket, Adv.
Ms. Rohini Narayanan, Adv. Ms. Natasha Dalmia, Adv. Ms. Nehaol Venkateshwara, Adv. Ms. Harshika Verma, Adv. Ms. Deveshi Chand, Adv. Mr. Amith S J, Adv.
Mr. Shantanu Kumar, Adv. Ms. Triyyambika Rao, Adv. Ms. Hemlata Rawat, Adv. Ms. Shambhavi Singh, Adv.
Mr. Anand Sanjay M Nuli, Sr. Adv. Mr. Suraj Kaushik, Adv. Ms. Akhila Wali, Adv. Mr. Shiva Swaroop, Adv. Mr. Arshit Torgal, Adv. M/S. Nuli & Nuli, AOR Mr. Dama Seshadri Naidu, Sr. Adv. Mr. Amit Anand Tiwari, Sr. Adv. Mr. Vivek Singh, AOR Mr. Rahul Arya, Adv. Ms. Devyani Gupta, Adv. Mr. Abhishek Gupta, Adv. Ms. Tanvi Anand, Adv. Mr. Deepak Sharma, Adv. Mr. Sagar Saxena, Adv. Ms. Shaushriya Havelia, Adv. Mr. Pratap Shanker, Adv. Ms. Vatsala Chaturvedi, Adv. Mr. Pranjal Mishra, Adv. Mr. Ashish Jacob Mathew, Adv. Mr. Ayush Gupta, Adv. Ms. Saumya Saraswat, Adv.
Mr. Chandra Bhushan Prasad, AOR Mr. Kripa Shankar Prasad, Adv. Mr. Chandra Bhushan Prasad, Adv. Mr. Prafulla, Adv.
Mr. Mohd. Ainul Ansari, Adv. Mr. Harsh Jain, Adv. Mr. Neel Kamal Choubey, Adv.
Mr. Dama Seshadri Naidu, Sr. Adv. Mr. George Poonthottam, Sr. Adv. Mr. K. M. Firoz, Adv. Mr. K. M Firoz, Adv.
Mr. Ashish Jacob Mathew, Adv. Mr. Navaneeth Krishnan A.l, Adv. Ms. Kavya Varma, Adv.6
Ms. Silpa Sreekumar, Adv. Ms. Anne Mathew, AOR Dr. Manish Singhvi, Sr. Adv. Mr. V. Giri, Sr. Adv. Mr. D. K. Devesh, AOR Ms. Barnali Basak, Adv. Ms. Shalini Haldar, Adv. Mr. Abhishek Mishra, Adv. Mr. Shashank Kumar Saurav, Adv. Mrs. Shashi Sharma, Adv. Mr. Rahul Narang, Adv.
Mr. Md. Naushad Alam, AOR Mr. Pankaj Kumar Mishra, AOR Mr. Pankaj Kumar Mishra, Adv. Ms. Archana Mishra, Adv.
Mr. Amol B. Karande, AOR Mr. Karan Lahiri, Adv. Mr. Dhruv Gautam, AOR Mr. Devashish Chauhan, Adv. Ms. Madhura Mn, Adv. Ms. Ansh Gulati, Adv.
Mr. Divyesh Pratap Singh, AOR Dr. Menaka Guruswamy, Sr. Adv. Mr. Nishe Rajen Shonker, AOR Mr. Abhilash M.r., Adv. Mr. Alim Anvar, Adv. Mrs. Devika A.l., Adv. Mr. Santhosh K, Adv. Mr. Shaji J Kodankadath, Adv.
Mr. Rashid N. Azam, AOR Mr. Nirmal Singh Shekhawat, Adv. Mr. Rahul Yadav, Adv. Mr. Rinny Abraham, Adv. Mr. N U Ahmed, Adv.
Mr. Ravi Kumar, Adv. Ms. Fatima Parveen, Adv.
Mr. Aljo K. Joseph, AOR Mr. Saket Jee, Adv.
Mr. Santosh Kumar Kolkonda, Adv. Mr. Rajesh Kumar, Adv. Mr. Rohit Kalra, Adv. Mr. N.leela Vara Prasad, Adv.7
Mr. Niraj Gupta, AOR Mr. Narendra Kumar, Adv. Ms. Anshu Gupta, Adv. Mr. Shubham Gupta, Adv. Ms. Siddhi Gupta, Adv.
Mr. Rajiv Ranjan Dwivedi, AOR Ms. Sunita Sharma, AOR Mr. Rajive Bhalla, Sr. Adv. Mr. M. K. Ghosh, Adv. Ms. Tina Garg, AOR Mr. Yajur Bhalla, Adv. Mr. Shubham Bhalla, Adv. Ms. Gauri Bedi, Adv. Mr. Divyansh Mishra, Adv. Mr. Yash, Adv.
Ms. Ragini, Adv.
Ms. Akanksha, Adv.
For Respondent(s)/Applicant(s) :
Mr. Amit Gupta, AOR Mr. Kshitij Vaibhav, Adv. Ms. Muskan Nagpal, Adv.
Ms. Asmita Singh, AOR Ms. Asmita Singh, Adv. Ms. Ankita Makan, Adv.
Mr. M.S. Bedi,A.G./Punjab Mr. Rajat Bhardwaj,AAG Ms. Baani Khanna, AOR Mr. Robin Singh,Adv. Mr. Kapil Balwani,Adv.
Mr. Nidhesh Gupta, Sr. Adv. Mr. Ashok Mathur, AOR Ms. Japneet Kaur, Adv. Ms. Vriti Gujral, Adv. Mr. Bikram Dwivedi, Adv. Mr. Jimut Mohopatra, Adv.
Mr. Ravindra Srivastava, Sr. Adv. Mr. Arjun Garg, AOR Ms. Sagun Srivastava, Adv. Mr. Atharv Joshi, Adv. Ms. Shruti Verma, Adv. Mr. Saaransh Shukla, Adv. Ms. Muskan Bensla, Adv.
Mr. Kanhaiya Singhal, AOR 8 Mr. Kanhaiya Singhal, Adv. Mr. Prasanna, Adv.
Mr. Ajay Kumar, Adv. Mrs. Vani Singhal, Adv. Ms. Nivedita Tiwari, Adv. Ms. Avantika Shankar, Adv. Mr. Kanav Gupta, Adv.
Mr. Sandeep Sudhakar Deshmukh, AOR Mr. Nishant Sharma, Adv. Mr. Ankur Savadikar, Adv. Mr. Viraj M. Parakh, Adv. Mr. Mayur Saavarkar, Adv.
Ms. Sindoora Vnl, AOR Ms. Thithiksha Padmam, Adv.
Mr. Sunil Kumar Jain, AOR Ms. Rashika Swarup, Adv. Mr. Naman Jain, Adv.
Mr. Ankolekar Gurudatta, AOR Mr. Venu Gopal Meesala, Adv. Mr. Mukesh Kumar Singh, Adv. Ms. Divya Nair, Adv. Mr. Nihant Panicker, Adv.
Mr. Vijay Hansaria, Sr. Adv. Mr. Malak Manish Bhatt, AOR Mr. Gunnam Venkateswara Rao, Adv. Ms. Kavya Jhawar, Adv. Ms. Nandini Rai, Adv. Mr. Aashay Shukla, Adv.
Mr. Jagjit Singh Chhabra, AOR Mr. Yashvardhan, Adv.
Mr. Chander Uday Singh, Sr. Adv. Mr. EMS Anam, Adv.
Ms. Usha Nandini V., AOR Mr. Biju P Raman, Adv. Mr. John Thomas Arakal, Adv. Ms. Bidya Mohanty, Adv. Ms. Katyayani Suhrud, Adv. Mr. Abhishek Kalaiyarasan, Adv.
Mr. Jaideep Gupta, Sr. Adv. Mr. C.K. Sasi, AOR Ms. Meena K Poulose, Adv. Ms. Racheeta Chawla, Adv. Ms. Riddhi Bose, Adv.9
Mr. Azmat Hayat Amanullah, AOR Ms. Rebecca Mishra, Adv. Ms. Ekta Kundu, Adv.
Mr. Adarsh Upadhyay, AOR Mr. Amit Singh, Adv. Ms. Pallavi Kumari, Adv. Mr. Shashank Pachauri, Adv.
Mr. Aman Panwar, A.A.G. Mr. Sanchit Garga, AOR Mr. Abhinav Kumar, Adv. Mr. Shashwat Jaiswal, Adv. Mr. Kunal Rana, Adv.
Ms. Deepanwita Priyanka, AOR Mr. Satyalipsu Ray, Adv.
Mr. V. N. Raghupathy, AOR Mr. A. Hariprasad, Sr. Adv. Mr. T. G. Narayanan Nair, AOR Ms. Swathi H Prasad, Adv. Ms. Samyuktha H Nair, Adv. Mr. Ajaya Kumar K.r., Adv.
Mr. M. K. Ghosh, Adv. Ms. Tina Garg, AOR Mr. Pradeep Misra, AOR M/S. Devasa & Co., AOR Mr. Prashant Padmanabhan, AOR Mr. John Mathew, AOR Mr. Jasbir Singh Malik, Adv. Ms. Prachi Sohi, Adv. Ms. Pooja Devi, Adv. Mr. Vijender Mann, Adv. Mr. Varun Punia, AOR Mr. A M Bujor Barua, Sr. Adv. Mr. A Deb Kumar, Adv. Mr. Sudhakar Dwivedi, Adv. Mr. Binod Ch Sabat, Adv. Mr. Pranaya Kumar Mohapatra, AOR Mr. Ankit Swarup, AOR Mr. V. Elanchezhiyan, AOR Mr. Danish Saifi, Adv. Mr. Thamizhendhi, Adv.10
Mr. Ajit Kumar Sinha, Sr. Adv. Mr. Deepak Goel, AOR Ms. Alka Goyal, Adv. Mr. Kamal Kumar Pandey, Adv. Mr. Jitendra Bharti, Adv.
Mr. Ravindra Srivastava, Sr. Adv. Mr. Arjun Garg, AOR Ms. Sagun Srivastava, Adv. Mr. Atharv Joshi, Adv. Ms. Shruti Verma, Adv. Mr. Saaransh Shukla, Adv. Ms. Muskan Bensla, Adv.
Mr. Pawas Agarwal, AOR Mr. Triloki Nath Razdan, AOR Mr. Y. Raja Gopala Rao, AOR Mr. T. Singhdev, Adv. Mr. Rajesh Mishra, Adv. Ms. Yamini Singh, Adv. Mr. Prateek Bhatia, AOR Mr. D. K. Devesh, AOR Mr. Anil Kaushik, Sr. Adv. Mr. Mehul M. Gupta, Adv. Mr. Mayank Gautam, Adv. Mr. Rajat Rana, Adv. Mr. Sanyam Maan, Adv. Mr. Saurabh Ajay Gupta, Adv.
Mr. Vivek Sharma, AOR Dr. Vijay Kumar Sharma, Adv.
Mr. Abhijit Banerjee, AOR Mr. Dama Seshadri Naidu,Sr.Adv. Mr. Y. Raja Gopala Rao,Adv. Mr. Akshay Singh,Adv. Ms. S. Jain,Adv.
Mr. Narender Hooda, Sr. Adv. Mr. Prafulla, Adv.
Mr. Shubham Saxena, Adv. Mr. Ashish Pandey, AOR Mr. Rashid N. Azam, AOR Mr. Nirmal Singh Shekhawat, Adv. Mr. Rinny Abraham, Adv. Mr. Rahul Yadav, Adv. Mr. Danish Saifi, Adv.11
Mr. Shafik Ahmed, Adv.
Ms. Abida, Adv.
Mr. K S Badhrinathan, Adv. Mr. Ravi Kumar, Adv. Ms. Fatima Parveen, Adv.
Mr. Vivek Sharma, AOR Dr. Vijay Kumar Sharma, Adv.
Mr. Naresh Kumar, AOR Mr. Pramod Kumar Sharma,Adv. Mr. Ankur Mishra,Adv. Mr. Santosh Yadav,Adv. Mr. Lokesh Baimad,Adv .
Mr. Vishal Arun Mishra,Adv. Mrs. Rupali Panwar,Adv. Mr. Shubham Gupta,Adv. Mr. Avinash Kumar Singh,Adv.
UPON hearing the counsel, the Court made the following O R D E R
1. Arguments heard, which remained inconclusive.
2. For further hearing list on 24.09.2025 as part heard.
(NARENDRA PRASAD) (ANJU KAPOOR) DEPUTY REGISTRAR ASSISTANT REGISTRAR 12