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[Cites 0, Cited by 2] [Section 114] [Entire Act]

State of Telangana - Subsection

Section 114(8) in Telangana Panchayat Raj Act, 2018

(8)The Gram Panchayat shall be liable for dissolution under section 268, if any un-authorized building comes up in the Gram Panchayat area or if any deviation is found in the permitted building plan or if any permission is granted contrary to any rules made in this behalf.