Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 373] [Entire Act] State of Jharkhand - Subsection Section 373(14) in Bihar Education Code, 1961 (14)The Secretary shall keep a record of the proceedings of each meeting, and submit it to the next meeting for confirmation. Such proceedings and all work done by the committee shall be duly recorded in a book kept for the purpose.
