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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Mizoram - Subsection

Section 39(2) in Mizoram Police Act, 2011

(2)The Police Establishment Board shall accept and examine complaints from police officers about being subjected to illegal orders and shall make appropriate recommendation to the Director General of Police for necessary action:Provided that if the matter under report involves any authority of or above the ranks of the members of the Establishment Board, it shall forward such report to the State Security Commission for further action.