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Bombay High Court

Ajanta Pharma Limited vs Brawn Laboratories Limited on 28 September, 2022

Author: R. I. Chagla

Bench: R. I. Chagla

         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             ORDINARY ORIGINAL CIVIL JURISDICTION

        INTERIM APPLICATION LODGING NO. 28022 OF 2022
                             In
COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS STAMP NO. 28016
                          OF 2022

         Ajanta Pharma Limited                                     ....PETITIONER
                    V/S
         Brawn Laboratories Limited                              ....RESPONDENT

CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 28th September, 2022 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 23/11/2022 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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