Bombay High Court
Ajanta Pharma Limited vs Brawn Laboratories Limited on 28 September, 2022
Author: R. I. Chagla
Bench: R. I. Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION LODGING NO. 28022 OF 2022
In
COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS STAMP NO. 28016
OF 2022
Ajanta Pharma Limited ....PETITIONER
V/S
Brawn Laboratories Limited ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 28th September, 2022 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 23/11/2022 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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