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[Cites 0, Cited by 0] [Section 1136] [Entire Act]

Bengal Presidency - Subsection

Section 1136(e) in Police Regulations, Bengal , 1943

(e)The only moneys which a Superintendent may have in his safe are (i) the permanent advance and (ii) pay in course of distribution. (For custody of undisbursed pay see rule 76 of the Bengal Financial Rules.)