Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(a) in The Punjab State Electricity Regulatory Commission Fund Rules, 2006

(a)any grants and loans made to the Commission by the State Government under Section 102 of the Act;