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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Haryana - Subsection

Section 29(1)(b) in University of Heatlh Sciences, Karnal Act, 2016

(b)its income from fees, other income generated from Kalpana Chawla Government Medical College, Karnal, endowment, donations, gifts and grants; and any other income accruing to University;