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[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

State of Punjab - Subsection

Section 40(1)(a) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(a)the provision and maintenance of a Panchayat Samiti Office including other offices and record room(s) and the cost of appurtenances and fittings and insurance and taxes, in respect of such offices;