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Bombay High Court

Priti W/O Krishnarao Padamwar And ... vs Sau. Shubhangi Alias Maya Sanjayrao ... on 12 December, 2018

Author: Rohit B. Deo

Bench: R. B. Deo

                                               1                                          cas1312.18

                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
                           NAGPUR BENCH, AT NAGPUR.

                       CIVIL APPLICATION (CAS) NO.1312 OF 2018
                                          IN
                      SECOND APPEAL (STAMP) NO.23658 OF 2018
      (Priti w/o Krishnarao Padamwar and another ..vs.. Sau. Shubhangi Alias Maya Sanjayrao
                                        Tagadpalliwar)
 ----------------------------------------------------------------------------------------------
Office Notes, Office Memoranda of Coram,                               Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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                            None for the applicant,
                            Shri P.M. Pande, Counsel for the respondent.


                                            CORAM : ROHIT B. DEO, J.

DATED : 12-12-2018 None present on behalf of the applicant.

2. Shri Pande, learned Counsel for the respondent is objecting to the prayer for condonation of delay of 84 days in filing the appeal.

3. However, in view of the reasons pleaded in paragraph 2 of the application, sufficient cause is shown for the delay in preferring the appeal.

4. The application is allowed.

Second Appeal (St.) No.23658/2018 List the appeal for admission in the next week.

JUDGE adgokar ::: Uploaded on - 13/12/2018 ::: Downloaded on - 27/12/2018 06:21:11 :::