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State of Chattisgarh - Section

Section 25 in Chhattisgarh Scheduled Castes, Scheduled Tribes and Other Backward Classes (Regulation of Social Status Certification) Rules, 2013

25. Action against the abettor and Competent Authority issuing False Social Status Certificate.

- The Collector of the concerned district shall file written complaint against the Competent Authority issuing False Social Status Certificate and the abettor of the offence.