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[Cites 0, Cited by 0] [Section 741(6)] [Section 741] [Entire Act]

Bengal Presidency - Subsection

Section 741(6)(g) in Police Regulations, Bengal , 1943

(g)In special cases the Inspector-General may exempt officiating Sub-Inspectors from undergoing the usual course of training and officers already under training from completing the course and passing the final examination of the Police Training College. Officiating Sub-Inspectors who fail in the final examination shall be reverted to the substantive rank of Assistant Sub-Inspector.