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[Cites 0, Cited by 0] [Section 26] [Entire Act]

NCT Delhi - Subsection

Section 26(2) in Delhi Prisons (Transfer of Prisoner, Labour and Jail Industry, Food, Clothings and Sanitation) Rules, 1988

(2)The Superintendent shall furnish the Warder in charge or the Police officer, as the case may be with a Railway pass on the credit note system, for the prisoners and the warder, if one accompanies the gang.