Punjab-Haryana High Court
Jagdev Singh vs State Of Punjab on 5 October, 2023
Author: Arun Monga
Bench: Arun Monga
Neutral Citation No:=2023:PHHC:129471
232 2023:PHHC:129471
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CRM-M-46819 OF 2023 (O&M)
DATE OF DECISION : 05.10.2023
Jagdev Singh ...Petitioner
Versus
State of Punjab ...Respondent
CORAM : HON'BLE MR. JUSTICE ARUN MONGA
Present : Mr. J. S. Sandhu, Advocate,
For the petitioner.
Mr. Mohit Thakur, AAG, Punjab.
ARUN MONGA, J. (ORAL)
After arguing for some time, when this Court showed its disinclination to grant the concession of regular bail, learned counsel for the petitioner wishes to withdraw the same.
Dismissed as withdrawn.
OCTOBER 05, 2023 (ARUN MONGA) Shalini JUDGE Whether speaking/reasoned : Yes/No Whether reportable : Yes/No
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