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Punjab-Haryana High Court

Jagdev Singh vs State Of Punjab on 5 October, 2023

Author: Arun Monga

Bench: Arun Monga

                                                           Neutral Citation No:=2023:PHHC:129471




232                                                2023:PHHC:129471

       IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                     CHANDIGARH

                                   CRM-M-46819 OF 2023 (O&M)

                                   DATE OF DECISION : 05.10.2023



Jagdev Singh                                       ...Petitioner

             Versus

State of Punjab                                    ...Respondent



CORAM :      HON'BLE MR. JUSTICE ARUN MONGA


Present :    Mr. J. S. Sandhu, Advocate,
             For the petitioner.

             Mr. Mohit Thakur, AAG, Punjab.



ARUN MONGA, J. (ORAL)

After arguing for some time, when this Court showed its disinclination to grant the concession of regular bail, learned counsel for the petitioner wishes to withdraw the same.

Dismissed as withdrawn.





OCTOBER 05, 2023                              (ARUN MONGA)
Shalini                                           JUDGE



Whether speaking/reasoned :                   Yes/No
Whether reportable :                          Yes/No




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