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[Cites 0, Cited by 0] [Section 101(1)] [Section 101] [Entire Act]

State of Punjab - Subsection

Section 101(1)(c) in The Punjab Town Improvement Act, 1922

(c)any trustee or any person associated with the trust under section 13 or any other member of a committee appointed under this Act, having voted or taken any part in any proceeding in contravention of section 16, or