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[Cites 0, Cited by 0] [Section 25(3)] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(3)(b) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(b)be adequately secured at its upper and in such a manner that it is firmly and safely held in order to prevent any possible slipdown of its spare rolled up portion when the ladder is used;