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[Cites 0, Cited by 0] [Section 280] [Entire Act]

State of Rajasthan - Subsection

Section 280(3) in Rajasthan Municipalities Act, 2009

(3)The occupier of any premises in or upon which any animal shall die or in or upon which the carcass of any animals shall be found shall also take -action in respect of such carcass in accordance with sub-Section (2).