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State of Tripura - Section

Section 56 in Tripura Excise Rules, 1962

56. Quarters for establishment.

- The distiller shall also provide suitable quarters, to the satisfaction of the Excise Commissioner, for the officer-in-charge and other establishment, in close proximity to the distillery, and shall keep the same and the appurtenances thereto in proper repair.Office furniture. - He shall also supply such office furniture as may be required for the use of the Officers within the distillery.