Section 2(3) in The Special Rules for the Mulit-storeyed and Public Buildings, 1974

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State of Tamilnadu - Subsection

Section 2(3) in The Special Rules for the Mulit-storeyed and Public Buildings, 1974

(3)"Height of buildings" means the height measured from the average level of the central line of the street on which the site abuts. -

(a)in the case of pitched roof, up to skyward surface of the root;