Madhya Pradesh High Court
Nattu vs The State Of Madhya Pradesh on 27 October, 2021
Author: Sanjay Dwivedi
Bench: Sanjay Dwivedi
1 MCRC-43922-2021 The High Court Of Madhya Pradesh MCRC-43922-2021 (NATTU Vs THE STATE OF MADHYA PRADESH) 4 Jabalpur, Dated : 27-10-2021 Due to paucity of time, the matter could not be heard. List on 29.10.2021.
(SANJAY DWIVEDI) JUDGE manju Signature Not Verified SAN Digitally signed by MANJU CHOUKSEY Date: 2021.10.28 15:45:01 IST