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[Cites 0, Cited by 0] [Section 93(2)] [Section 93] [Entire Act]

State of Punjab - Subsection

Section 93(2)(ii) in The Punjab Distillery Rules, 1932

(ii)the figures and words "180 millilitres", "375 millilitres" and "750 millilitres", in cases of bottles of the capacities mentioned at serial Nos. (i), (ii) and (iii) of sub-clause (e) respectively.