Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Bihar - Subsection Section 9(e) in Model Rules, 2011 under Bengal Ferries Act, 1885 (e)that the freeboard of the boat when fully loaded is ascertained in the manner prescribed in sub -rule(2) of Rule 23 of these rules .
