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[Cites 0, Cited by 0] [Section 580A(1)] [Section 580A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 580A(1)(a) in Uttar Pradesh Municipal Corporation Act, 1959

(a)all property, interest in property and assets, including cash balances wherever situate, which immediately before such date were vested in the Nagar Mahapalika shall vest in and be held by the Corporation for the purposes of this Act; and