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Bengal Presidency - Section

Section 122 in Police Regulations, Bengal , 1943

122. Co-operation, conferences and meetings. [§12, Act V, 1861].

- Close co-operation at all times between officers whose jurisdictions form a common field for the depredations of a criminal or of a gang is essential. As an aid to such co-operation, periodical conferences shall, and special cooperation meetings may, be convened by different officers according to the succeeding regulations.