Telecom Regulatory Authority Of India - Subsection
Section 4(iv) in The Telecommunication Interconnection (Charges And Revenue Sharing) Regulation, 2001
(iv)Where mutual agreement for revenue sharing cannot be reached within 30 days of initiating such a process for revenue sharing with respect to which the Authority has forborne, the Authority may intervene to settle the matter suo motu or on the application of either party.
