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State of Assam - Section

Section 8 in Instructions Relating to Liquor

8.

Licences of the sale of foreign liquor by wholesale and by retail sale and licences for compounding, blending and bottling of potable foreign liquor may be granted in the following forms :Form of licences. - 'On' and 'Off' licences for the supply of potable foreign liquor should b kept within the narrowest possible limits and granted in localities, such as railway and large industrial centres or towns, where there is a population accustomed to foreign liquor. Such licences should ordinarily be granted to vendors of a superior class.
  Name of Schedule Form No.
Licence for the wholesale vend of foreign liquor (other thandenatured spirit) Assam Schedule XXXI (S.I- Foreign Liquor) 1
Licence for compounding and blending of foreign liquor Ditto 17
Licence for bottling of potable foreign liquor Ditto 18
Licence for the retail vend of foreign liquor for consumption'off' the premises Ditto 2
Licence for the retail vend of foreign liquor for consumption'on' the premises Ditto 3
Licence for the retail vend of foreign liquor for consumptionon the premises in a Hotel Ditto 4
Licence for the retail vend of foreign liquor for consumptionon the premises in a Restaurant Ditto 5
Bar-Licence tenable by the holder of a Hotel or Restaurantlicence Ditto 6
Late closing licence tenable by the holder of a Hotel orRestaurant licence Ditto 7
Licence for the retail vend of foreign liquor to passengersand others on board steamers and other vessels Ditto 15
Licence for the retail vend of foreign liquor in a RailwayRefreshment Room for consumption on the premises Ditto 12
Licence for the retail vend of foreign liquor in a RailwayRefreshment Room for consumption 'off' the premises Ditto 13
Licence for the retail vend of foreign liquor in a Dining Carattached to a Railway train Ditto 14
Licence for the retail vend of foreign liquor from a KitchenCar attached to a Railway train Ditto 14
Licence for the retail vend of foreign liquor in a DakBungalow for consumption 'off' the premises Ditto 11
Licence for the retail vend of foreign liquor for consumptionboth on and 'off' the premises in a Non-proprietary Club Ditto 8
Licence for the retail vend of foreign liquor in a proprietaryClub Ditto 9
Licence for the retail vend of foreign liquor at a MilitaryCanteen established under the Military Canteen Tenant System Ditto 16
Bar-licence for theatres, Cinemas or other places of publicresort and entertainment Ditto 10
Licence for the retail vend of rectified spirit (includingabsolute alcohol) by Chemists and Druggists Ditto 19
Permit for the purchase and use in the manufacture of drugs,medicines or chemicals, of rectified spirit by Chemists Ditto 21
Licence for the wholesale vend of denatured spirit Ditto 23
Licence for the possession or for storage of denatured spirit Ditto 25
Licence for the retail vend of denatured spirit Ditto 24
Licence for the manufacture and storage of denatured spirit Ditto 22
(a)-Medicated wines