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State of Assam - Section
Section 8 in Instructions Relating to Liquor
8.
Licences of the sale of foreign liquor by wholesale and by retail sale and licences for compounding, blending and bottling of potable foreign liquor may be granted in the following forms :Form of licences. - 'On' and 'Off' licences for the supply of potable foreign liquor should b kept within the narrowest possible limits and granted in localities, such as railway and large industrial centres or towns, where there is a population accustomed to foreign liquor. Such licences should ordinarily be granted to vendors of a superior class.| Name of Schedule | Form No. | |
| Licence for the wholesale vend of foreign liquor (other thandenatured spirit) | Assam Schedule XXXI (S.I- Foreign Liquor) | 1 |
| Licence for compounding and blending of foreign liquor | Ditto | 17 |
| Licence for bottling of potable foreign liquor | Ditto | 18 |
| Licence for the retail vend of foreign liquor for consumption'off' the premises | Ditto | 2 |
| Licence for the retail vend of foreign liquor for consumption'on' the premises | Ditto | 3 |
| Licence for the retail vend of foreign liquor for consumptionon the premises in a Hotel | Ditto | 4 |
| Licence for the retail vend of foreign liquor for consumptionon the premises in a Restaurant | Ditto | 5 |
| Bar-Licence tenable by the holder of a Hotel or Restaurantlicence | Ditto | 6 |
| Late closing licence tenable by the holder of a Hotel orRestaurant licence | Ditto | 7 |
| Licence for the retail vend of foreign liquor to passengersand others on board steamers and other vessels | Ditto | 15 |
| Licence for the retail vend of foreign liquor in a RailwayRefreshment Room for consumption on the premises | Ditto | 12 |
| Licence for the retail vend of foreign liquor in a RailwayRefreshment Room for consumption 'off' the premises | Ditto | 13 |
| Licence for the retail vend of foreign liquor in a Dining Carattached to a Railway train | Ditto | 14 |
| Licence for the retail vend of foreign liquor from a KitchenCar attached to a Railway train | Ditto | 14 |
| Licence for the retail vend of foreign liquor in a DakBungalow for consumption 'off' the premises | Ditto | 11 |
| Licence for the retail vend of foreign liquor for consumptionboth on and 'off' the premises in a Non-proprietary Club | Ditto | 8 |
| Licence for the retail vend of foreign liquor in a proprietaryClub | Ditto | 9 |
| Licence for the retail vend of foreign liquor at a MilitaryCanteen established under the Military Canteen Tenant System | Ditto | 16 |
| Bar-licence for theatres, Cinemas or other places of publicresort and entertainment | Ditto | 10 |
| Licence for the retail vend of rectified spirit (includingabsolute alcohol) by Chemists and Druggists | Ditto | 19 |
| Permit for the purchase and use in the manufacture of drugs,medicines or chemicals, of rectified spirit by Chemists | Ditto | 21 |
| Licence for the wholesale vend of denatured spirit | Ditto | 23 |
| Licence for the possession or for storage of denatured spirit | Ditto | 25 |
| Licence for the retail vend of denatured spirit | Ditto | 24 |
| Licence for the manufacture and storage of denatured spirit | Ditto | 22 |