Section 2(5) in West Bengal Land Reforms Act, 1955
(5)[ "consolidation" includes re-alignment of a plot of land or rearrangement of parcels of land comprised in different plots of land for the purpose of rendering such plots of land more compact;] [[Subsection (5) substituted by the West Bengal Land Reforms (Amendment) Act, 2003 (18 of 2003) (w.e.f. 19.10.2003) for the following:
