Section 119B in The Chhattisgarh Municipalities Act, 1961
119B. Preparation of Municipal Accounting Manual.
- The State Government shall prescribe and maintain a manual to be called the Chhattisgarh Municipal Accounts Manual containing details, of all financial matters and procedures relating thereto in respect of Municipal bodies.] [Inserted by C.G. Act No. 16 of 2011, w.e.f. 2-1-2012.]
