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Gujarat High Court

Mohit @ Bhayo Dhirubhai Makwana vs State Of Gujarat - Opponent(S) on 3 August, 2012

         CR.A/1180/2012                         1/1                                             ORDER


                      IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                            CRIMINAL APPEAL No. 1180 of 2012


         =========================================================
               MOHIT @ BHAYO DHIRUBHAI MAKWANA - Appellant(s)
                                   Versus
                       STATE OF GUJARAT - Opponent(s)
         =========================================================
         Appearance :
         MR NISHITH P THAKKAR for Appellant(s) : 1,
         MS CM SHAH APP for Opponent(s) : 1,
         =========================================================
                          CORAM : HONOURABLE MR.JUSTICE BANKIM.N.MEHTA



                                   Date : 03/08/2012


         ORAL ORDER

Heard   learned   advocate   Mr.   Thakkar   for   the  appellant.  Admit.

(BANKIM.N.MEHTA, J) *asma HC-NIC Page 1 of 1 Created On Sat Sep 12 01:52:27 IST 2015