Gujarat High Court
Mohit @ Bhayo Dhirubhai Makwana vs State Of Gujarat - Opponent(S) on 3 August, 2012
CR.A/1180/2012 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL APPEAL No. 1180 of 2012
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MOHIT @ BHAYO DHIRUBHAI MAKWANA - Appellant(s)
Versus
STATE OF GUJARAT - Opponent(s)
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Appearance :
MR NISHITH P THAKKAR for Appellant(s) : 1,
MS CM SHAH APP for Opponent(s) : 1,
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CORAM : HONOURABLE MR.JUSTICE BANKIM.N.MEHTA
Date : 03/08/2012
ORAL ORDER
Heard learned advocate Mr. Thakkar for the appellant. Admit.
(BANKIM.N.MEHTA, J) *asma HC-NIC Page 1 of 1 Created On Sat Sep 12 01:52:27 IST 2015