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Orissa High Court

Khedu Nag vs Dig Of Police on 31 March, 2026

Author: Biraja Prasanna Satapathy

Bench: Biraja Prasanna Satapathy

                              IN THE HIGH COURT OF ORISSA AT CUTTACK
                                         WP(C) No. 7516 of 2025
                          Khedu Nag                  .....      Petitioner
                                                                            Mr. R.N. Prusty, Advocate
                                                             -versus-
                          DIG of Police, Group Course           .....         Opposite Parties
                          C.R.P.F. Sonepat & Ors.                           Mr. P.K. Parhi, DSGI
                                                                                 along with
                                                                           Mr. D. Gochhayat, CGC
                                                                          Ms. K.R. Choudhury, Advocate
                                                                               (Opp. Party No. 3)
                                              CORAM:
                          THE HON'BLE MR. JUSTICE BIRAJA PRASANNA SATAPATHY

                                                         ORDER

31.03.2026 Order No. 05

1. This matter is taken up through hybrid mode.

2. Heard learned counsel appearing for the Parties.

3. Learned counsel appearing for the Petitioner files a memo in Court seeking withdrawal of the writ petition. The same be kept in record.

4. Considering the memo, the writ petition stands disposed of.

(BIRAJA PRASANNA SATAPATHY) Judge Sneha Signature Not Verified Digitally Signed Signed by: SNEHANJALI PARIDA Reason: Authentication Location: High Court of Orissa, Cuttack Date: 06-Apr-2026 12:04:58 Page 1 of 1.