Section 8(5)(c) in The Copyright Rules, 1958

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Union of India - Subsection

Section 8(5)(c) in The Copyright Rules, 1958

(c)the rate at which royalties in respect of the copies of the translation of the work sold to the public shall be paid to the owner of the copyright in the work; and

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Union of India - Subsection

Section 8(5)(c) in The Copyright Rules, 1958