Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 19 in Bank of Baroda (Employees') Pension Regulation, 1995 19. Counting of period spent on training. - Period spent by an employee on training in the Bank immediately before his appointment shall count as qualifying service.
