Delhi High Court - Orders
Rays Power Infra Limited vs Ntpc Green Energy Limited & Anr on 22 January, 2026
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~76
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 14417/2025 and CM APPL. 59124/2025
RAYS POWER INFRA LIMITED .....Petitioner
Through: Mr. Susshil Daga with Mr. Ashish
Sharma & Mr. Subodh Asthana,
Advs.
versus
NTPC GREEN ENERGY LIMITED & ANR. .....Respondents
Through: Mr Puneet Taneja, Sr. advocate with
Mr. Anil Kumar, Mr. Manmohan
Singh Narula and Mr. Amit Yadav
Advocates for R-1.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 22.01.2026
1. At the request of learned counsel appearing for the petitioner, two weeks' time, from today, is granted to file a rejoinder.
2. List on 09.04.2026.
3. Interim order to continue till the next date of hearing.
PURUSHAINDRA KUMAR KAURAV, J JANUARY 22, 2026/P/AMG This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/01/2026 at 20:45:46