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Delhi High Court - Orders

Rays Power Infra Limited vs Ntpc Green Energy Limited & Anr on 22 January, 2026

Author: Purushaindra Kumar Kaurav

Bench: Purushaindra Kumar Kaurav

                          $~76
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 14417/2025 and CM APPL. 59124/2025
                                    RAYS POWER INFRA LIMITED                                                        .....Petitioner
                                                                  Through:            Mr. Susshil Daga with Mr. Ashish
                                                                                      Sharma & Mr. Subodh Asthana,
                                                                                      Advs.
                                                                  versus

                                    NTPC GREEN ENERGY LIMITED & ANR.         .....Respondents
                                                 Through: Mr Puneet Taneja, Sr. advocate with
                                                          Mr. Anil Kumar, Mr. Manmohan
                                                          Singh Narula and Mr. Amit Yadav
                                                          Advocates for R-1.

                          CORAM:
                          HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
                                            ORDER

% 22.01.2026

1. At the request of learned counsel appearing for the petitioner, two weeks' time, from today, is granted to file a rejoinder.

2. List on 09.04.2026.

3. Interim order to continue till the next date of hearing.

PURUSHAINDRA KUMAR KAURAV, J JANUARY 22, 2026/P/AMG This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/01/2026 at 20:45:46