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[Cites 0, Cited by 0] [Section 93(2)] [Section 93] [Entire Act]

State of Uttarakhand - Subsection

Section 93(2)(xxxii) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(xxxii)the time, place and manner of Sampling, Sale, Purchase, Weighment and Recording of Transactions and mode of payments,