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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(xxxvii) in Jharkhand Panchayat Raj Act, 2001

(xxxvii)"Public Servant" means a public servant as defined in section 21 of the Indian Panel Code (I.P.C. 45 of 1860);