Section 3 in The Rajasthan Laws (Extension) Act, 1957
3. Amendment and Extension of certain Rajasthan Laws
- On and from the date this Act comes into force the Rajasthan laws specified in the Schedule shall be amended in the manner and to the extent specified in section 4 and the Schedule shall, as so amended, extend to the whole of the State of Rajasthan including the Abu, Ajmer and Sunel areas.
